Court News
Representative Title: Executors and Administrators as Legal Heirs
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Succession Act 1925Clear topic ×
12 articles
Key Wills Judgement
Ademption: When Specific Bequests Fail
Read article ↗
Key Wills Judgement
A. Kamala Bai (D) Thr. Lrs. v. B. Kanna Rao (D) Thr. Lrs.: Supreme Court Dismisses Appeal Over Unproven Will
Read article ↗
Key Wills Judgement
H. Venkatachala Iyengar v. B. N. Thimmajamma & Ors.: Supreme Court Declines Probate of Suspicious Will In Landmark Judgement
Read article ↗
Key Wills Judgement
Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee & Ors.: Supreme Court Upholds Probate of 1943 Will
Read article ↗
Key Wills Judgement
Supreme Court Declares Will Invalid in Raj Kumari v. Surinder Pal Sharma, Upholds Partition Rights in Landmark Ruling
Read article ↗
Key Wills Judgement
Supreme Court Rejects Suspicious Will in Kavita Kanwar v. Pamela Mehta, Denies Probate in Landmark Case
Read article ↗
Key Wills Judgement
Supreme Court Upholds 1980 Will in Dhanpat v. Sheo Ram, Limits High Court’s Power in Second Appeals
Read article ↗
Key Wills Judgement
Supreme Court Rejects Fabricated Will, Upholds Trust Ownership in Landmark Shivakumar v. Sharanabasappa Ruling
Read article ↗
Key Wills Judgement
Nagulapati Lakshmamma v. Mupparaju Subbaiah — Supreme Court Invalidates Will for Improper Attestation
Read article ↗
Key Wills Judgement
E. Madhavi Pallikkaramma & Anr. v. K.V. Prabhakaran Nair & Ors — Supreme Court Affirms Probate of Joint Will
Read article ↗
Key Wills Judgement
Ramabai Padmakar Patil (Dead) through LRs & Ors v. Rukminibai Vishnu Vekhande & Ors — Supreme Court Upholds Will but Limits Extent
Read article ↗