Court News
CJI Surya Kant Criticizes Recusals in Punjab & Haryana HC, Warns Advocates
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CJI Surya KantClear topic ×
23 articles
Court News
Mediation Gains Judicial Backing as India’s ADR Future
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Court News
Supreme Court Slams Punjab Over Drug Menace
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Court News
Supreme Court Examines DPDP Act: Public vs Personal Data Debate
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Court News
Supreme Court to Use AI for Case Listing and Bench Allocation
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Court News
CJI Surya Kant Warns Young Lawyers: “Don’t File PILs for Media Publicity”
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Court News
Supreme Court Collegium Clears Nine Advocates for Patna High Court Judgeships, Announces Key Transfers and Appointments Across High Courts
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Court News
CJI Surya Kant Warns Against Sweeping Judicial Orders Without Ground-Level Impact Assessment
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Court News
Supreme Court Slams Tribunals as Liability, Calls Them Government’s Headache
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Court News
CJI Surya Kant Vows Registry Reforms After Shocking Plea Resurfacing
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Court News
Supreme Court Upholds BNSS Provision Allowing Sessions Judges as Directors of Prosecution
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Court News
Supreme Court Slams NCERT Over Class 8 Textbook Reference to Judicial Corruption
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