Key Wills Judgement
Ramabai Padmakar Patil (Dead) through LRs & Ors v. Rukminibai Vishnu Vekhande & Ors — Supreme Court Upholds Will but Limits Extent
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Hindu Succession ActClear topic ×
91 articles
Court News
Supreme Court Declares Will Invalid, Confirms Intestate Succession in Dhani Ram Case
Read article ↗
Key Wills Judgement
Sadhu Singh v. Gurdwara Sahib Narike and Others: Supreme Court Clarifies Widow’s Limited Estate Under Will
Read article ↗
Court News
Narinder Singh Rao v. Air Vice-Marshal Mahinder Singh Rao & Others: Supreme Court Clarifies Will’s Scope in Ancestral Property
Read article ↗
Court News
Karunanidhi v. Seetharama Naidu & Ors.: Supreme Court Upholds Trial Court Dismissal
Read article ↗
Court News
Ajit Kaur @ Surjit Kaur v. Darshan Singh (Dead) through LRs & Ors: Supreme Court Upholds Will, Rejects Oral Gift Claim
Read article ↗
Court News
Shailndra Kumar Jain & Ors v. Maya Prakash Jain & Ors: Supreme Court Allows Daughter’s Impleadment in Family Property Dispute
Read article ↗
Court News
V. Kalyanaswamy (Dead) by LRs & Anr. v. L. Bakthavatsalam (Dead) by LRs & Ors.: Supreme Court Affirms Absolute Ownership of Widow
Read article ↗
Court News
Dhani Ram (Died) Through LRs. and others v. Shiv Singh: Supreme Court Declares Will Invalid, Confirms Intestate Succession
Read article ↗
Court News
Daughter’s Right in Father’s Property: No Deadline Under Succession Law, But Limitation Applies
Read article ↗
Court News
Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
Read article ↗
Court News
Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
Read article ↗