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Supreme Court Warns High Courts: End Delays in Delivering Judgments
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Court News
Fruit Dealer Wins Landmark Tax Case in ITAT Bangalore
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Court News
Supreme Court to Decide if CCI Can Probe Competition Issues in Patent Disputes
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Madras High Court: Gold Medal Not a Student’s Legal Right, Eligibility Lies with Academic Authorities
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Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency
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Delhi High Court Orders Survey of Buildings Near Heritage Sites to Stop Illegal Constructions
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Orissa High Court Warns of Population Explosion, Upholds Two-Child Norm in Panchayat Case
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Supreme Court Grants Bail in Pune Porsche Blood Sample Tampering Case After 18 Months Custody
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Budget 2026 Customs & Excise Reforms: Tariff Simplification, Green Energy Boost, Consumer Relief
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ITAT Delhi Restricts Profit Estimate in Milk Trading Case to 5%, Rejects Arbitrary 20% Addition
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Budget 2026: Tax Holiday for Foreign Firms Using Indian Data Centres, Investment Boom Expected
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Court News
Budget 2026: Interest Deduction on Dividend Income Withdrawn, Self-Funded Investors Stand to Benefit
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