Court News
Supreme Court: Advocate Cannot Be Punished Once Complainant Withdraws Complaint, Sets Aside BCI Order Against Monty Goyal
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Court News
Allahabad High Court Orders Statewide Scrutiny of UP Assistant Teachers, Salary Recovery for Fraudulent Appointments
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Court News
Budget 2026 Amnesty: Small Taxpayers Can Declare Hidden Foreign Assets, Avoid Prosecution
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Supreme Court: Bail Cannot Be Cancelled Solely on Oral Dying Declaration, Upholds Allahabad HC Order
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Supreme Court Upholds UGC Norms in Puducherry VC Appointment, Allows Dr. S. Mohan to Continue till End of Tenure
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Supreme Court Restores Compensation Award for Innocent Landowner in Railway Project Case
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Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused
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Budget 2026: Buybacks to Be Taxed as Capital Gains, Ending Company-Level Tax
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Supreme Court Bars Stem Cell Therapy as Clinical Service for Autism, Calls It Experimental
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Salman Khan vs Abhinav Kashyap: ₹9 Crore Defamation Suit Rekindles Dabangg Feud
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Budget 2026: Tax Exemptions on Lithium-Ion Battery Manufacturing Extended, Comparative Duty Changes Highlight Clean Energy Push
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Court News
Budget 2026: No Income Tax or TDS on Interest from Motor Accident Compensation, Relief for Victims and Families
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