Court News
Supreme Court Grants Anupam Mittal Protection in Fraud Case
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
Punjab & Haryana HC: Rape Charges Cannot Be Used to Force Marriage
Read article ↗
Court News
Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free
Read article ↗
Court News
Calcutta High Court: Termination of Probationer for Misconduct Requires Enquiry
Read article ↗
Court News
New Baggage Rules: How Much Gold Jewellery Can You Bring Duty-Free to India
Read article ↗
Court News
Supreme Court Declares Temple Trusts Not an Industry Under Labour Law
Read article ↗
Court News
CBI Cracks Global Digital Fraud Network in Major Operation
Read article ↗
Court News
Income Tax Return Filing 2026–27: New Deadlines and ₹5,000 Penalty Explained
Read article ↗
Court News
Lower TDS Certificates Go Digital: Relief for Small Taxpayers
Read article ↗
Court News
Delhi High Court Restores Right to File Execution Petitions Below ₹2 Crore
Read article ↗
Court News
India–US Trade Deal: Tariff Cut to 18% Boosts Indian Exports
Read article ↗
Court News
Gen Naravane’s Memoir Sparks Debate on Rules for Retired Officers
Read article ↗