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Supreme Court Says Cricket Bodies Must Be Run by Ex-Cricketers, Not Non-Experts
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Court News
Supreme Court Collegium Invokes Article 224A: Five Retired Judges Appointed to Allahabad High Court
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Allahabad High Court Orders Revision of CLAT-UG 2026 Merit List
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Korean Online Game Linked to Teen Suicides Raises Alarm in India
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Delhi High Court Orders Rajpal Yadav to Surrender Over ₹9 Crore Dues
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Senior Citizen FD Rates 2026: Best Schemes Offering 7–8.10% Returns
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Delhi High Court: Bail Cannot Be Denied for Voluminous Petitions
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Union Budget 2026: New Income Tax Act Brings Simplification and Relief for Taxpayers
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Delhi HC: Courts Must Not Interfere at Show-Cause Stage in Sexual Harassment Cases
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Chhattisgarh HC: 30-Year Presumption Under Evidence Act Not Applicable to Wills
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Punjab & Haryana HC Orders Special LLB Exam After Question Paper Blunder
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Bombay High Court Quashes Collector’s Order on Independent Valuation Duty
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