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Court News

Why Senior Citizens Must Register a Will for Smooth Transfer of Company Stocks in India

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Delhi High Court: Granddaughter’s Right to Maintenance Can Create Full Property Ownership

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Supreme Court Orders West Bengal to Revise DA for 2008–2019, Sets Up Justice Indu Malhotra Committee

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Supreme Court: Notice Under BNSS Section 353 Is Mandatory, Arrest Only in Exceptional Cases

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Home Loan Overdraft Facility: Save Interest While Keeping Surplus Cash Accessible

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Supreme Court: Armed Forces Tribunal Can Hear Appeals Against ICC Findings Under POSH Act

Supreme Court: Pre-2015 Section 11 Arbitration Orders Are Final, Cannot Be Reopened Under Section 34

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Bombay High Court Bans Sale of Basements and Parking Spaces, Declares Them Common Amenities

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Punjab & Haryana High Court Denies Bail to Senior Advocate Accused of ₹30 Lakh Judicial Bribe

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Supreme Court: Leasing Apartment Does Not Bar Flat Buyer’s Consumer Complaint Against Builder

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Madhya Pradesh High Court Clarifies SARFAESI Act: Banks Can Take Direct Possession Without DM’s Approval

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Supreme Court Bars Anil Ambani from Leaving India, Orders SIT Probe into ₹40,000 Crore Bank Fraud