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Court News

Supreme Court Flags Misuse of IBC: Assets Sold Cheap to Family and Friends, Calls for Stronger Oversight

Court News

Supreme Court Questions Banks’ OTS Deal with Hyatt Hotel Owner, Seeks Transparency in Public Money Settlement

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Delhi High Court Orders MEA to Appoint Legal Firm for Celina Jaitly’s Brother Detained in UAE

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Supreme Court: Husband Must Maintain Ex-Wife Even If She Is Educated or Supported by Parents

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Supreme Court Orders Uttar Pradesh to Pay Primary Teachers ₹17,000 Monthly, Calls ₹7,000 Salary ‘Bonded Labour’

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Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus

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Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary

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Bombay High Court Hears UK Doctor’s Plea Against FIR Over Posts on PM Modi; Mumbai Police Defends Action

CCI Orders Probe into IndiGo Over Mass Flight Cancellations and Fare Surge, Flags Abuse of Market Dominance

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Allahabad High Court: Husband as Sole Owner Can Sell Flat, Upholds Wife’s Eviction and ₹60,000 Monthly Damages

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Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics

Court News

Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments