Court News
J&K High Court: CrPC Timelines Ensure Speedy Justice for Victims, Not Automatic Bail for Accused
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Court News
Delhi High Court: Husband Must Support Wife and Child Living with Her, Even in Shared Custody Cases
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Court News
Supreme Court Clarifies: Registering Authority Loses Control Once Document Is Registered Under Stamp Act
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Supreme Court Uses Article 142 to End Marriage, Closes 20 Cases Between Couple
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Fake Rape Cases and Dating App Risks: Supreme Court, IPC Laws, and Safety Precautions for Young Indians
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Court News
RBI Launches Integrated Ombudsman Scheme 2026: How Consumers Can File Complaints Against Banks, NBFCs, and Digital Wallets
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Supreme Court: Ratification of Power of Attorney Acts Starts Fresh Limitation Period for Specific Performance
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Court News
Supreme Court Clarifies: District Magistrates’ Powers Under SARFAESI Act Section 14 Are Ministerial, Not Adjudicatory
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Supreme Court: High Courts Cannot Issue Blanket Orders in POCSO Bail Cases Under CrPC Section 439
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P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
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From GST Notices to Stock Exchange Disclosures: Why Transparency Matters for India’s Listed Companies
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Supreme Court Calls for Blockchain-Based Land Records to Prevent Tampering and Property Disputes
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