Court News
Bombay High Court Rules: Advocates Cannot Face Criminal Liability for Mere Legal Opinions
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Court News
Supreme Court Orders Under Scrutiny: Constitutional Remedies Against Unlawful Judgments in India
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Court News
Supreme Court Clarifies: Possession Alone Cannot Finalize Property Sale Without a Registered Sale Deed
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Court News
Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004
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Supreme Court Upholds BCI’s ₹1.25 Lakh Nomination Fee, Bars High Courts from Interfering in State Bar Council Elections
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Supreme Court: No Woman Can Be Forced to Continue Pregnancy, Allows Termination of Minor’s 30-Week Pregnancy
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ITAT Delhi Deletes Transfer Pricing Adjustment, Rejects Ad-Hoc Benchmarking by TPO
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ITAT Grants Relief to Charitable Trust: Section 12A and 80G Rejection Set Aside
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Kerala High Court: Can All Drug Offenders Be Labelled ‘Goondas’? Five-Judge Bench to Decide
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Supreme Court: Properties Acquired by Karta Presumed Joint Hindu Family Assets Unless Proven Otherwise
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Court News
Supreme Court Rules: Married Woman Cannot Claim Rape on False Promise of Marriage
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Court News
Supreme Court: High Courts Cannot Direct Police to Follow Section 41A CrPC While Declining FIR Quash
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