Court News
New Truck Falls 40 Feet After Delivery: HDFC ERGO Ordered to Pay ₹23.75 Lakh Compensation to Consumer
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Court News
Delhi High Court Rejects 81-Year-Old Woman’s Plea to Re-Enter Matrimonial Home, Clarifies Limits of Domestic Violence Act
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Court News
CJI’s Office Received 8,630 Complaints Against Sitting Judges in Last Decade, Law Ministry Reveals in Lok Sabha
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Kerala’s Youngest Organ Donor: 10-Month-Old Baby Saves Lives, Sparks Debate on India’s Organ Donation Laws
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Supreme Court Dismisses Punjab & Haryana High Court’s Petition on Compulsory Retirement of District Judge
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Supreme Court Clarifies Section 29A: Arbitrator Substitution Not Automatic After Mandate Ends
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Supreme Court Examines Dowry Complaint Against Married Man by Live-In Partner: A Landmark Case on Section 498A
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Delhi High Court: Mother’s Right to Education Abroad Cannot Be Curtailed by Custody Disputes
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Delhi High Court Allows Early Mutual Divorce, Says Non-Consummated Marriage Causes Exceptional Hardship
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Madras High Court: Counselling Cannot Be Ordered Beyond Admission Deadline Even if Medical Seats Remain Vacant
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Income Tax Act 2025 Removes One-Time Capital Gains Set-Off: What It Means for Your Tax Bill
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Court News
Punjab & Haryana High Court: Ex-Serviceman Re-Employed on Contractual Basis Not Entitled to Civil Pension
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