Court News
Gujarat High Court Summons Man Over Hasty Remarriage After Divorce
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Court News
Haryana Naib Tehsildar Faces Probe Over Ansal Registries Despite Official Ban
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Court News
ITAT Mumbai Rules: Gift from Mother’s FD Maturity Cannot Be Treated as Unexplained Investment Under Section 69
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Supreme Court Quashes Conviction Under Essential Commodities Act: Cement Was Decontrolled at Time of Alleged Offence
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ITAT Rules: Long-Term Capital Gains from Share Sale Cannot Be Treated as Unexplained Income Under Section 68
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Delhi High Court Dismisses Revenue Appeals on India–Switzerland Tax Treaty: Clarifies Limitation in Assessments
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Madras High Court Orders Vigilance Inquiry into Alleged ₹50 Lakh Payment by Senior Advocate to Influence Judge
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India’s Courts Face 4.76 Crore Pending Cases: Govt Tells Parliament; Experts Suggest Tech, Mediation, and Action Against Fake Cases
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Court News
Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions
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Court News
Supreme Court Clarifies: Bank’s NPA Tag Does Not Decide Limitation Period Under Insolvency Code
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Raja Ravi Varma’s Last Painting ‘Kadambari’ in ₹100-Crore Ownership Dispute: Delhi High Court Steps In
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Court News
Rs 10 Lakh for Just 45 Paise: How Train Travel Insurance Changed a Family’s Fate
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