Court News
Supreme Court Slams Successive FIRs After Bail: Calls It Abuse of Process, Fit Case for Article 32
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Court News
Supreme Court: District Cricket Associations Must Voluntarily Adopt Good Governance, Not Bound by BCCI Constitution
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Court News
Supreme Court Flags Lapses in Solid Waste Management Enforcement, Says Rules “Not Yielding Desired Results”
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Court News
Supreme Court Warns Lawyers: Duty to Cross-Verify Judgments in Era of AI Deepfakes
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Court News
Kerala HC: Guilty Plea in Criminal Case Does Not Bind Motor Accident Tribunal
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Andhra Pradesh HC: Merit Must Prevail in Teacher Recruitment, Preference Cannot Dilute Quality
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Court News
Andhra Pradesh HC Quashes Reappointment of Animal Husbandry Director Beyond Retirement Age
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Rajasthan HC Rules: BDS Degree Not Equivalent to MBBS for Food Safety Officer Post
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Dharma Productions Moves Bombay HC Over Wrongful Termination of Punjabi Film Pact
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MNLU Nagpur Hosts Guest Lecture on Anti-Corruption and Anti-Money Laundering Investigations
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Court News
Karnataka HC Quashes 498A Case Against Mother-in-Law, Warns Against Misuse of Domestic Violence Law
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Court News
Karnataka HC Rules: Paramour Cannot Be Tried for Domestic Violence Under IPC 498A
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