Court News
Supreme Court Rejects Disability Pension Claim for Brain Stroke Caused by Smoking
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Court News
ICAI Finds 11 Chartered Accountants Guilty in Bogus Political Donations Case, Issues Reprimand
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Court News
CESTAT Rules Unauthenticated Electronic Data Cannot Prove Clandestine Removal
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ITAT Rules Indian Resident Pensioner of UK Eligible for Foreign Tax Credit
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AP High Court Quashes Combined GST Notice Against Uber India, Orders Separate Notices for Each Financial Year
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Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody
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Supreme Court Rules Out Murder in Actress Pratyusha’s Death, Upholds Conviction for Abetment of Suicide
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Global Investing for Indians: GIFT City Funds vs Overseas Platforms – Costs, Taxes, and Compliance Explained
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Bombay High Court Orders Release of Imported Walnuts, Says No Bank Guarantee Without Proof of Undervaluation
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Supreme Court Says Pre-Marital Physical Relationships Require Caution: “Don’t Trust Anybody Before Marriage”
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Telangana Police Bust ₹19 Crore USDT Crypto Fraud Linked to Fake KYC Website
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Court News
ICAI Reprimands Chartered Accountant for Signing Tax Audit Reports Without Certificate of Practice
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