Court News
Supreme Court Rules Condonation of Delay Is Not a Right, Entirely Court’s Discretion
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Court News
Delhi High Court Reviews Amrit Wilson’s OCI Card Cancellation, Says India Cannot Be Maligned Abroad
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Court News
Supreme Court Rules Illegal Land Use Permissions Cannot Be Legalised Post-Facto
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CESTAT Rules OP Jindal Institute’s Revenue Sharing with Labs Not Taxable
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Supreme Court Upholds Restrictions on Christian Missionaries in Chhattisgarh Tribal Villages
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Delhi High Court Bars Ilaiyaraaja from Using Saregama’s Musical Works
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India Charts Techno-Legal Path for AI Safety at Global Summit
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Supreme Court Orders Regularization of Income Tax Casual Workers
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Kerala HC: Complainant in Cheque Bounce Case Has Right to Appeal Acquittal, Revision Petition Not Maintainable
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Supreme Court Constitution Bench to Redefine “Industry” Under Labour Laws from March 17
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Supreme Court Refers Cheque Bounce Appeal Question to Larger Bench: Can Complainant Appeal Acquittal Without Leave?
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Court News
Supreme Court Upholds Retrospective Pay Hike for Delhi HC Law Researchers, Dismisses Delhi Govt Plea
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