Court News
Supreme Court Allows Aakash Educational Services to Proceed with ₹240 Crore Rights Issue Amid Byju’s Disputes
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Court News
IRDAI Tightens Rules on Health Insurance Claim Rejections Over Pre-Existing Diseases
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Court News
Hyderabad Biryani Probe Uncovers ₹70,000 Crore Tax Evasion Across India
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ED Issues Biggest-Ever Attachment Order Worth ₹10,000 Crore in PACL Ponzi Scam
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CESTAT Rules Service Tax Penalty under Section 78 Unsustainable When Liability Was Unclear
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Delhi High Court Calls for More Judges to Handle MCOCA Cases, Seeks Administrative Action
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ITAT Mumbai Grants Rs 83 Lakh Capital Gains Tax Relief, Flags Jurisdiction Error by Tax Officer
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Delhi Quick-Commerce Platform Booked for Selling Knives Used in Murders
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Supreme Court Warns: Grave Offenses Cannot Be Absolved by Paying Compensation
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Raipur GATE Exam Cheating Racket Busted: Bluetooth in Shoes, Control Room at Tea Stall
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Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR
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Court News
India AI Impact Summit 2026 Faces Scrutiny Over Rule Violations Amid Global Tech Gathering
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