Court News
Supreme Court Clarifies Limitation Period: Mandatory Injunction Must Be Executed Within 3 Years of Decree If No Performance Date Fixed
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Court News
Calcutta High Court Rules Final Partition Decree Must Be Fully Stamped to Be Executable
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Court News
Supreme Court Questions Centre and UP Government Over 87-Year Delay in Framing Shariat Act Rules
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Court News
Supreme Court Rejects Abu Salem’s Plea for Release, Rules 25-Year Sentence Not Yet Complete
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Court News
Supreme Court Told No Conversion Angle in Tamil Nadu Schoolgirl’s 2022 Suicide, CBI Finds Harassment by Hostel Warden
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Court News
Supreme Court Upholds Dismissal of BSF Officer for Facilitating Cattle Smuggling Across Indo-Bangladesh Border
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Court News
Supreme Court Cancels Haryana Officials’ Deluxe Flat Allotments, Calls Nepotism “Anathema to Democracy”
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Supreme Court Seeks Attorney General’s View on Plea for Guidelines Against Racial Violence After Anjel Chakma Murder
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Court News
Indian Customs Seize Ship with 309 Containers of Walnuts Over Fake Origin Claims
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Court News
Supreme Court Denies Anticipatory Bail to Chartered Accountant in ₹640 Crore Cyber Fraud Case, Orders Surrender in 10 Days
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Court News
Vijay Mallya Tells Bombay High Court He Cannot Return to India, Cites Passport Revocation and UK Ban
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Court News
ICAI Reprimands Chartered Accountant for Withdrawing ₹43.75 Lakh from Client’s Bank Account During Audit
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