Court News
Allahabad High Court Slams Passport Office for Violating Transgender Rights Act
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
Jharkhand High Court Orders Reinstatement of CISF Constable Removed After Bokaro Steel Plant Theft
Read article ↗
Court News
Supreme Court Settles HUF Land Dispute: One Brother Gets 5/16th Share, Other Retains Self-Acquired Properties
Read article ↗
Court News
Delhi High Court Rules Public Urinal and Open Garbage Bin Outside Home Violate Right to Dignity
Read article ↗
Court News
Supreme Court Declares Confusing Arbitration Clauses as Professional Misconduct by Law Firms
Read article ↗
Court News
NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay
Read article ↗
Court News
Madras High Court Orders FIR in Multi-Crore Tamil Nadu Municipal Corruption Case
Read article ↗
Court News
CCPA Cracks Down on E-Commerce Firms Over Illegal Sale of Anti-Drone and Signal Jammers
Read article ↗
Court News
Calcutta High Court Quashes Salary Recovery Against Indian Museum Employee After 20 Years
Read article ↗
Court News
Gujarat to Notify Parents of Couples Planning to Marry Under New Rules
Read article ↗
Court News
Supreme Court Clarifies GST Refund Rules: ITC Refund Allowed Even When Input and Output Goods Are Same
Read article ↗
Court News
ED Moves High Court Against WinZO Co-Founder Saumya Singh Rathore in ₹1,194 Crore Money Laundering Probe
Read article ↗