Court News
Supreme Court Orders Inquiry into Juvenility Claim Raised 46 Years After 1983 Murder Conviction
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Court News
Allahabad High Court: Lawyer’s Statement Without Client’s Consent Not Binding for Contempt
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Court News
Supreme Court Clarifies: Unchallenged Will Enough for Land Mutation
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Court News
Supreme Court Orders Probe into Missing Case Records, Flags ‘Trend’ of Vanishing Proceedings
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Court News
Supreme Court Clarifies: Cooperation in Investigation Cannot Mean Self-Incrimination, Grants Anticipatory Bail Despite Refusal to Surrender Mobile
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Court News
Delhi High Court to Hear Mahua Moitra’s Plea for Custody of Pet Dog Henry Amid Dispute with Ex-Partner
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Court News
Delhi High Court Denies Bail, Rules Kundali Mismatch Cannot Justify False Promise of Marriage
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Court News
Calcutta High Court Restores Eviction Decree, Says Landlord’s Occupation as Licensee Doesn’t Bar Eviction for Own Use
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Court News
Supreme Court Rebukes Pharma Firm Over Cough Syrup Deaths Abroad, Says India’s Image Severely Dented
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Court News
Supreme Court Rules Homebuyers Cannot Be Forced to Take Possession Without Occupancy Certificate
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Court News
Supreme Court Clarifies: NCLT Need Only Confirm Debt Default at Plea Stage, Not Probe Ability to Pay
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Court News
Supreme Court Restores Contempt Proceedings in Hero Cycles Trademark Dispute Against Hero Ecotech
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