Court News
Supreme Court Declines Plea Against Pujas at Ladle Mashaq Dargah in Kalaburagi
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Court News
Delhi High Court: PSU Employee’s Tweets Alleging Corruption Amount to Misconduct, But Removal Too Harsh
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Court News
Supreme Court: Court’s Permission Needed to Arrest Accused of New Offence Added After Bail
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Court News
Supreme Court Rules Telecom Spectrum Is a Public Resource, not a Corporate Asset Under IBC
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Court News
AI and Digital Tools Speed Up Justice Delivery in India’s Courts
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Court News
Karnataka High Court Rules Gold Loan Firms Must Hand Over Stolen Gold to Police
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Court News
Supreme Court Flags Racket of Fake Motor Accident Claims Using Insured Vehicles
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Court News
Punjab & Haryana High Court Declines to Entertain Punjab Kesari Hotel Plea
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Supreme Court Halts Talaq-e-Hasan Between Couple, Refers Case to Mediation
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Supreme Court Rejects Plea for Re-Evaluation of SSC Exam Answers: No Role for Sympathy or Compassion
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Court News
Supreme Court Quashes SC/ST Act Case Against Vyapam Whistleblower Dr. Anand Rai
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Court News
Patna High Court Rules PwD Vacancies Must Follow RPwD Act, Not State Resolutions
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