Court News
Supreme Court: Fraud Allegations in Family Partition Cannot Be Dismissed at Threshold; Conciliation Under Section 61 Is Automatic
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Court News
Supreme Court Orders Stipend Parity for Foreign Medical Graduates at AMU: Equal Pay for Equal Work
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Court News
Supreme Court to Hear Ustad Wasifuddin Dagar’s Copyright Plea Against A.R. Rahman Over ‘Veera Raja Veera’
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Delhi High Court Case: Netflix Withdraws Promos, Changes Title of Manoj Bajpayee Film After Controversy
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Supreme Court Declines Plea to Publish Opposition Leader’s Dissent on CIC Appointments
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Kerala’s First Visually Challenged Woman Judge Marks Breakthrough in Disability Rights
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Calcutta High Court: Partition Decree Executable Only After Stamp Duty Payment
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Punjab & Haryana High Court Slams Misuse of Contempt Law, Imposes ₹3 Lakh Cost
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CCPA Orders Barbeque Nation to Stop Levelling Mandatory Service Charges
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Delhi High Court Slams Advocate for Misleading Family Court into Granting Divorce in Void Marriage
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Tata Trusts Reviews Governance: Sir Ratan Tata Trust May Get Formal Trust Deed
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Court News
Can a Deceased Daughter’s Family Claim Her Share in Father’s Property? Supreme Court Clarifies Succession Rights
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