Court News
MP High Court Orders Enquiry Against Trial Judge Over Non-Compliance
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Court News
ITAT Quashes Lalit Modi’s Reassessment: Credit Card & Private Jet Expenses Disputed
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Court News
RBI Caps Digital Fraud Claims at ₹50,000: Banks Must Prove Customer Liability
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Supreme Court Upholds Hereditary Pujari Rights in Karnataka’s Amogasidda Temple Dispute
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Supreme Court: Homebuyers Cannot Switch from RERA to Consumer Forum
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Supreme Court: Consumer Courts Can Grant Compensation Beyond Contract Terms
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Bombay High Court: Security Concerns Override Plea for Namaz Space Near Airport
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CBDT Expands Financial Assets Definition: Crypto & Digital Currency Must Be Declared in ITRs
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Karnataka High Court Examines ‘Right to Be Forgotten’ in Sri Lankan Judge’s Defamation Case
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Supreme Court: Indemnity Ends Where Change in Law Begins in Coal Block Cancellation Case
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Supreme Court Warns: Disobedient Litigants Must Face Strict Action
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Court News
Madras High Court: Mere Mention of ‘Waqf’ in Title Deed Does Not Create Public Waqf
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