Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
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44 articles
Court News
Kanta Yadav v. Om Prakash Yadav & Ors: Supreme Court Rules Probate Not Mandatory for Delhi Wills
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Court News
Govindbhai Chhotabhai Patel & Ors v. Patel Ramanbhai Mathurbhai: Supreme Court Affirms Valid Gift Deed, Dismisses Appeal
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Court News
Raj Kumari & Ors v. Surinder Pal Sharma: Supreme Court Rejects 1992 Will, Orders Equal Partition
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Court News
Gurcharan Singh & Ors v. Angrez Kaur & Anr: Supreme Court Upholds Consent Decree, Validates Will and Settlement
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Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Court News
Dhanpat v. Sheo Ram (Deceased) through LRs & Ors: Supreme Court Upholds 1980 Will, Reverses High Court judgement
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Court News
Jagmail Singh & Anr v. Karamjit Singh & Ors: Supreme Court Allows Secondary Evidence of Lost Will
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Court News
V. Prabhakara v. Basavaraj K. (Dead) by LRs & Another: Supreme Court Upholds Registered Will
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Court News
Murthy & Others v. C. Saradambal & Others: Supreme Court Declares Will Invalid
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Court News
Ashutosh Samanta (D) by LRs. and others v. SM. Ranjan Bala Dasi and Others: Supreme Court Upholds Proof of Will Despite Absence of Witnesses
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Court News
Meena Pradhan and Others v. Kamla Pradhan and Another: Supreme
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