Court News
Supreme Court: Succession to Sajjadanashin Governed by Custom and Nomination, Not Lineal Inheritance
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Court News
Madras High Court: Karta Cannot Gift Joint Family Property to One Coparcener Without Consent
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Court News
Allahabad High Court: Civil Courts Cannot Hear Premature Loan Repayment Disputes, NCLT Has Sole Jurisdiction
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Court News
Automatic Approval Route: How Indians Can Invest Abroad Without RBI Permission
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Key Wills Judgement
Key Concepts for Overseas Investment: What Indians Must Know Before Opening Companies Abroad
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Key Wills Judgement
Prohibited Sectors: What Indians Must Know Before Investing Abroad
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Key Wills Judgement
Resident vs. Citizen: What Indians Must Know Before Investing Abroad
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Key Wills Judgement
Raj Kumari and Others v. Surinder Pal Sharma (2019): Supreme Court on Proof of Wills and Judicial Conscience
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Key Wills Judgement
Swarnalatha and Others v. Kalavathy and Others (2022): Supreme Court on Suspicious Circumstances and Testamentary Freedom
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Key Wills Judgement
Murthy and Others v. C. Saradambal and Others (2021): Supreme Court on Suspicious Circumstances and Burden of Proof in Wills
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Key Wills Judgement
V. Prabhakara v. Basavaraj K. (Dead) by LRs & Another (2021): Supreme Court on Suspicion, Proof of Wills, and Appellate Limits
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Key Wills Judgement
V. Kalyanaswamy (Dead) by LRs & Anr. vs. L. Bakthavatsalam (Dead) by LRs & Ors. (2020): Supreme Court on Secondary Evidence, Suspicious Circumstances, and Widow’s Rights
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