Court News
Kashibai & Anr. v. Parwatibai & Ors.: Supreme Court Restores Plaintiffs’ Half Share in Partition Dispute
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Will DisputeClear topic ×
56 articles
Court News
Joyce Primrose Prestor v. Vera Marie Vas & Others: Supreme Court Upholds Holograph Will’s Validity
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Court News
Sarvinder Singh v. Dalip Singh & Others: Supreme Court Bars Purchasers from Title Suit
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Court News
Kartar Kaur & Anr. v. Milkho & Ors.: Supreme Court Declares Atma Singh’s Will Invalid
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Court News
Benga Behera and Another v. Braja Kishore Nanda and Others: Supreme Court Rejects Dubious Will
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Court News
Adivekka and Others v. Hanamavva Kom Venkatesh (Dead) by LRs. and Another: Supreme Court Invalidates Suspicious Will
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Court News
Supreme Court Bars Delayed Will Challenges in Nikhila Divyang Mehta vs. Hitesh Sanghvi, Upholds Limitation Law
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Key Wills Judgement
Supreme Court Affirms Daughters’ Right in Pappammal vs Jothi, Will Disputes Case
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Key Wills Judgement
Apoline D’Souza v. John D’Souza: Supreme Court Rejects Suspicious 1992 Will
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Key Wills Judgement
Savithri and Others v. Karthyayani Amma and Others: Supreme Court Upholds Validity of 1971 Will
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Key Wills Judgement
Kanwarjit Singh Dhillon v. Hardyal Singh Dhillon & Others: Supreme Court Clarifies Scope of Probate
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Key Wills Judgement
Krishna Kumar Birla v. Rajendra Singh Lodha & Ors.: Supreme Court Rules Birla Family Lacks Caveatable Interest
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