Court News
Supreme Court Clarifies: Quarrel With Daughter-in-Law Not Cruelty or Dowry Harassment
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306 articles
Court News
Fox Mandal & Co Moves Supreme Court in ₹3.9 Crore Service Tax Case
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Court News
Supreme Court Orders No-Fault Compensation Policy for COVID Vaccine Side Effects
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Court News
Supreme Court Extends Tribunal Members’ Term till September 2026
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Court News
Supreme Court Orders Employer to Deduct Salary for Wife’s Maintenance
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Court News
Supreme Court: Arbitrator Can Decide Genuineness of Arbitration Agreement as Preliminary Issue
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Court News
Supreme Court Allows Degrees Despite Invalid Certificates, Orders ₹10 Lakh Compensation Each
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Court News
Supreme Court Issues Contempt Notice to 51 Delhi Hospitals Over EWS Patient Shortfall
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Court News
Supreme Court: Consideration of Scheme of Arrangement Not Alien to Insolvency Proceedings Under IBC
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Court News
Supreme Court Stays High Court Order on Coast Guard Retirement Age, Directs Expert Panel Review
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Court News
Supreme Court Flags Trial Court for Citing AI-Generated Fake Judgments, Calls It Judicial Misconduct
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Court News
Supreme Court Upholds Conviction in Foreign Watch Smuggling Case, Reduces Sentence to Time Already Served
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