Court News
Jagdish Chand Sharma v. Narain Singh Saini (Dead) through Legal Representatives and Others: Supreme Court Declares 1973 Will Invalid
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Indian Succession ActClear topic ×
221 articles
Court News
Shakuntala Bai and Others v. Mahaveer Prasad: Supreme Court Validates 1978 Will
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Court News
Dr. K.S. Palanisami (Dead) Vs Hindu Community in General and Citizens of Gobichettipalayam: Supreme Court Upholds Charitable Obligation in Joint Will
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Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
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Court News
Kanta Yadav v. Om Prakash Yadav & Ors: Supreme Court Rules Probate Not Mandatory for Delhi Wills
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Court News
Raj Kumari & Ors v. Surinder Pal Sharma: Supreme Court Rejects 1992 Will, Orders Equal Partition
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Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Court News
Dhanpat v. Sheo Ram (Deceased) through LRs & Ors: Supreme Court Upholds 1980 Will, Reverses High Court judgement
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Court News
Shivakumar & Ors v. Sharanabasappa & Ors: Supreme Court Declares Will Fabricated, Upholds Trust Ownership
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Court News
V. Prabhakara v. Basavaraj K. (Dead) by LRs & Another: Supreme Court Upholds Registered Will
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Court News
Murthy & Others v. C. Saradambal & Others: Supreme Court Declares Will Invalid
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Court News
Ashutosh Samanta (D) by LRs. and others v. SM. Ranjan Bala Dasi and Others: Supreme Court Upholds Proof of Will Despite Absence of Witnesses
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