Key Wills Judgement
Bharpur Singh & Ors. v. Shamsher Singh: Supreme Court Reasserts Strict Proof of Wills
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141 articles
Key Wills Judgement
Lalitaben Jayantilal Popat v. Pragnaben Jamnadas Kataria & Ors.: Supreme Court Invalidates Disputed Will
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Court News
Sunkara Lakshminarasamma (D) by LRs v. Sagi Subba Raju & Ors: Supreme Court Upholds Wills, Validates Sales and Agreement
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Court News
Ajit Kaur @ Surjit Kaur v. Darshan Singh (Dead) through LRs & Ors: Supreme Court Upholds Will, Rejects Oral Gift Claim
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Court News
Ganesan (Dead) through LRs v. Kalanjiam & Ors: Supreme Court Upholds Will, Dismisses Appeal
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Court News
Kanta Yadav v. Om Prakash Yadav & Ors: Supreme Court Rules Probate Not Mandatory for Delhi Wills
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Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Court News
V. Kalyanaswamy (Dead) by LRs & Anr. v. L. Bakthavatsalam (Dead) by LRs & Ors.: Supreme Court Affirms Absolute Ownership of Widow
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Court News
V. Prabhakara v. Basavaraj K. (Dead) by LRs & Another: Supreme Court Upholds Registered Will
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Court News
Murthy & Others v. C. Saradambal & Others: Supreme Court Declares Will Invalid
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Court News
Ashutosh Samanta (D) by LRs. and others v. SM. Ranjan Bala Dasi and Others: Supreme Court Upholds Proof of Will Despite Absence of Witnesses
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Court News
A. Wilson Prince v. Nazar and Others: Supreme Court Dismisses Plea for Copy of 1972 Probated Will
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