Court News
Supreme Court Rules: Tenants Cannot Claim Ownership of Rented Property, Big Relief for Landlords
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134 articles
Court News
Supreme Court Clarifies Property Law: Buyers During Pending Cases Cannot Challenge Auction Separately
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Court News
Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral
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Gujarat High Court: Long Possession Cannot Create Ownership Rights
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Gujarat High Court: Long Possession Cannot Create Ownership Rights
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Court News
Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will
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Court News
80-Year-Old Wins Realty Case After 62 Years: Punjab & Haryana HC Orders Land at 1963 Rate
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Court News
Supreme Court: Property Transferred Before Filing of Suit Cannot Be Attached Under Order 38 Rule 5 CPC
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Court News
Supreme Court: Trial Courts Can Order Tenants to Pay Arrears During Eviction Suits
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Court News
Supreme Court Rules That Assigning a Specific Performance Decree Does Not Need Registration
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Court News
Madras High Court Declares Hostels Are Residential Properties, Not Commercial: No Higher Tax or Tariff Allowed
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Court News
Paying Tax on Income Does Not Protect Benami Property Deals from Legal Action
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Court News
Supreme Court Rules: No Right to Job for Landowners Under Land Acquisition Act
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