Court News
Supreme Court Pushes States to Act on ICU Standards
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Article 21Clear topic ×
167 articles
Court News
Health Insurance Under Siege: Strategic Research on Medical Inflation in India
Read article ↗
Story
Supreme Court Bars Property Sale as Bail Condition
Read article ↗
Court News
Supreme Court Mandates Timelines for Legal Aid Appeals
Read article ↗
Court News
Supreme Court to Review Bihar Prohibition Law: Can Police Enter Homes for Alcohol Tests?
Read article ↗
Court News
Supreme Court Declares Age Limit for Maternity Benefits Unconstitutional
Read article ↗
Court News
Delhi High Court Protects Hardeep Puri’s Daughter from Defamatory Epstein Report Claims
Read article ↗
Court News
Kerala High Court Allows Extraction of Gametes from Brain-Dead Man for Wife’s Future Use
Read article ↗
Court News
Supreme Court Issues Notice on Plea to Curb Fake Cases: Ashwini Upadhyay Seeks Safeguards Against Malicious Prosecution
Read article ↗
Court News
Allahabad High Court: ‘No Conversion, No Crime’ – Police Protection Granted to 12 Interfaith Couples
Read article ↗
Court News
Rajasthan High Court: Prisoners Cannot Be Transferred 800–1000 Km Away Without Valid Reason
Read article ↗
Court News
Supreme Court Stays Order on Right to Be Forgotten, Will Examine Impact on News Reports and Judicial Records
Read article ↗