Court News
Father Untraceable After Divorce? Chhattisgarh HC Orders Passport for Child Without His Consent
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167 articles
Court News
Appeal Dismissed While Accused’s Lawyer Was Absent: Himachal High Court Says Courts Must Appoint Legal Aid Counsel, Sends Cheque Case Back
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Court News
120 Cheque Bounce Cases, One Bail Bond: Punjab and Haryana High Court Spares Company Employee From Rs 1 Crore Surety Demand
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Court News
A Law Made for an Overpopulated India? Supreme Court Sends Two-Child Rule for Panchayat Polls to a Larger Bench, Lets Ousted Sarpanch Stay On
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Court News
Transferred While on Maternity Leave With a Newborn: Rajasthan High Court Stays Lecturer’s Transfer, Says Breastfeeding and Motherhood Are Part of Article 21
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Court News
Twelve FIRs, One Conviction 30 Years Ago: Rajasthan High Court Says Counting Cases Is Not Enough to Keep a Man’s History-Sheet Open, Orders SP to Reconsider
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Court News
Green Crackers Allowed in Delhi-NCR on 7–8 November, Full Ban Returns on 9 November: Supreme Court Says a Total Ban ‘Seems Ideal’ but Data Is Lacking
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Court News
An Apology Is No Substitute for Due Care: Supreme Court Expunges Madras HC’s Remarks Against Former Chennai Police Commissioner, but Detention Order Stays Quashed
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Court News
‘Rehabilitation Delayed Is Rehabilitation Denied’: Supreme Court Sets Nationwide Timelines for Freed Bonded Labourers — Release Certificate in 24 Hours, Aid in 7 Days
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Court News
New Mother Got Only 34 Days and Had to Use Child Care Leave: Rajasthan High Court Orders Full 180-Day Maternity Leave With Salary
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Court News
Seven Years in Jail, Only One Witness Examined: Bombay High Court Acts on Undertrial’s Letter From Prison and Grants Bail on Long Incarceration
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Court News
Picked Up at the Jail Gate After Acquittal: Bombay High Court Holds 2011 Re-Arrest Illegal, Orders State to Pay Arun Ferreira ₹2 Lakh
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