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Advocate dharmandar singh lakra

Experience : 96 Years
City : Delhi , Delhi

Area of Expertise
Civil Law

Court of Practice
District Court Tis Hazari

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Advocate Kunwar Pal

Experience : 1 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Divorce & Alimony
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House
District Court Tis Hazari
District Court Dwarka
District Court Rohini

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Advocate Kunwar pal

Experience : 2 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Family Law
Divorce & Alimony

Court of Practice
Delhi High Court
District Court Saket
District Court Karkardooma
District Court Rohini
District Court Patiala House

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Advocate Rahul Jain

Experience : 10 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Motor Vehicle Acts & Rules
Consumer Protection
Banking & Finance
Recovery & Debt
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Dwarka
District Court Karkardooma
District Court Patiala House
Debt Recovery Tribunal (DRT), Delhi
District Court Rohini
National Consumer Disputes Redressal Commission

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Advocate Heber Nathanael

Experience : 10 Years
City : Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Banking & Finance
Corporate Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Karkardooma
District Court Dwarka
District Court Rohini
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Dinesh Kumar

Experience : 10 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Recovery & Debt
Family Law
Corporate Law
Banking & Finance
Motor Vehicle Acts & Rules
Consumer Protection

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Karkardooma
District Court Dwarka
District Court Rohini
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Kuldeep Singh Grawal

Experience : 4 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Consumer Protection
Divorce & Alimony
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Karkardooma
District Court Tis Hazari
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Sonia Panwar

Experience : 16 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari

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Advocate Mukesh Choudhary

Experience : 15 Years
City : Delhi , Delhi

Area of Expertise
Criminal Law
Family Law
Child Custody
Civil Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala
District Court Tis Hazari
District Court Rohini
District Court Dwarka
District Consumer Disputes Redressal Forum, Mehrauli
District Court Ghaziabad
District Court Gurgaon
District Court Faridabad
Income Tax Appellate Tribunal (ITAT) Delhi
National Green Tribunal
National Consumer Disputes Redressal Commission
District Court Karkardooma
Supreme Court Of India
Consumer Commission
Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
Debt Recovery Tribunal (DRT), Delhi
District Consumer Forums, Delhi

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Advocate Manoj Kumar Pathak

Experience : 12 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Banking & Finance
Corporate Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House
District Court Karkardooma
District Court Dwarka
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Nagender Vashisht

Experience : 22 Years
City : New Delhi , Delhi

Area of Expertise
Banking & Finance

Court of Practice
Delhi High Court
District Court Saket

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Advocate YERRAMSETTY SREENIVASULU

Experience : 17 Years
City : Anantapur , Andhra Pradesh

Area of Expertise
Criminal Law
Civil Law

Court of Practice
City Civil Court (Hyderabad)

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Advocate SANDEEP SAINI

Experience : 11 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Family Law
Consumer Protection
Cheque Bounce
Civil Law
Accident & Injuries
Motor Vehicle Acts & Rules
Divorce & Alimony
Child Custody

Court of Practice
Delhi High Court
Family Court, Delhi
National Consumer Disputes Redressal Commission
National Green Tribunal
Debt Recovery Tribunal (DRT), Delhi
District Court Saket
District Court Tis Hazari
District Court Rohini
District Court Patiala House
District Court Dwarka
Supreme Court Of India

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Advocate Hardayal Singh

Experience : 15 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Banking & Finance
Administrative Law
Consumer Protection
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Dwarka
District Court Tis Hazari
District Court Patiala House
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Delhi

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Advocate MANAS BEHERA

Experience : 17 Years
City : Cuttak , Orissa

Area of Expertise
Commercial Law
Banking & Finance

Court of Practice
Orissa High Court

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Advocate Abid Ibrahim

Experience : 22 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
National Consumer Disputes Redressal Commission
District Court Tis Hazari
District Court Patiala House
District Court Dwarka
District Court Rohini

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Advocate Sr. Adv. K. N. Balgopal

Experience : 34 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Environmental & Forest Law
Customs & Central Excise

Court of Practice
Supreme Court Of India
Delhi High Court
National Consumer Disputes Redressal Commission
National Green Tribunal

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Advocate Harshbir Singh Kohli

Experience : 9 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Banking & Finance

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Patiala House

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Advocate sunil nair

Experience : 17 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Consumer Protection
Arbitration & Conciliation
Recovery & Debt
Commercial Law

Court of Practice
Delhi High Court
District Court Saket
District Court Karkardooma
District Court Tis Hazari

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Advocate Dayanand Pandey

Experience : 10 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Consumer Protection
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Patiala House
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Delhi

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