Bar Council ID
D/236/2003
- Lawyer Search
- Lawyer Profile
Advocate Hardayal Singh
Experience: 15 Years
New Delhi, Delhi
Advocate Hardayal Singh
expert in civil and criminal both
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Administrative Law
- Banking & Finance
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
- Motor Vehicle Acts & Rules
Langauges
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