Bar Council ID
D/1196/2007
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Advocate SANDEEP SAINI
Experience: 11 Years
New Delhi, Delhi
Advocate SANDEEP SAINI
HAVE BEEN DEALING IN CRIMINAL, MATRIMONIAL, CHILD RIGHT, TRIBUNALS, CONSUMER CASES ETC SINCE MORE THAN 11 YEARS AND ALSO OTHER CASES WITH SUCCESSFUL RESULTS
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
- National Consumer Disputes Redressal Commission
- National Green Tribunal
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
Langauges
- English
- Hindi
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