
Bar Council ID
D/447-C/2001
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- Lawyer Profile
Advocate sunil nair
Experience: 17 Years
New Delhi, Delhi
Advocate sunil nair
from 2001 in legal practise
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Karkardooma
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Commercial Law
- Consumer Protection
- Criminal Law
- Family Law
- Recovery & Debt
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