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    • Advocate kashif khan

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Cheque Bounce
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Jappanpreet Hora

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Consumer Protection
      Landlord And Tenancy Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Priyanka Singh

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Divorce & Alimony
      Cheque Bounce
      Court of Practice
      District Court Saket
      View Profile

    • Advocate V P Yadav

      Experience : 19 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Motor Vehicle Acts & Rules
      Divorce & Alimony
      Banking & Finance
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Mahesh Kumar Sharma

      Experience : 37 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Motor Vehicle Acts & Rules
      Cheque Bounce
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Vinita Sharma

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Family Law
      Civil Law
      Court of Practice
      District Court Saket
      District Court Patiala House
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    • Advocate Sudeep Sharma

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Civil Law
      Court of Practice
      District Court Saket
      District Court Patiala House
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    • Advocate Col.V. S. Mehta

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Customs & Central Excise
      Securities Law
      Court of Practice
      Armed Forced Tribunal (AFT) Delhi
      Family Court, Delhi
      Delhi High Court
      District Court Saket
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    • Advocate Kamlesh Vats

      Experience : 7 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
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    • Advocate Om Pal Basist

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Vibhas Kumar Jha

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Gaurav Kant Sharma

      Experience : 14 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Court of Practice
      District Court Saket
      District Court Patiala House
      Delhi High Court
      View Profile

    • Advocate Pran Krishna Jana

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Alternative Dispute Resolution
      Arbitration & Conciliation
      Pharma & Health Care
      Intellectual Property Rights
      Court of Practice
      District Court Saket
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Gaurav Dua

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Arbitration & Conciliation
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      National Green Tribunal
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    • Advocate Rajiv Yadav

      Experience : 28 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Lakshya Bhardwaj

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Saket
      View Profile

    • Advocate Dilip Kumar

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Motor Vehicle Acts & Rules
      Consumer Protection
      Recovery & Debt
      Cheque Bounce
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile

    • Advocate Biswajit Das

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Cheque Bounce
      Accident & Injuries
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Raj Kishor Baghel

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Paras Kumar Jha

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Delhi High Court
      View Profile

    • Advocate choudhry inamuddin

      Experience : 7 Years
      City : New Delhi , Delhi
      Area of Expertise
      Accident & Injuries
      Civil Law
      Criminal Law
      Banking & Finance
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Phool Singh

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Delhi High Court
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Ramesh Pandey

      Experience : 3 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Family Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Krishan Lal

      Experience : 3 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Saket
      View Profile

    • Advocate Sunil Jacob

      Experience : 25 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      Supreme Court Of India
      Delhi High Court
      View Profile

    • Advocate Furkan Ahmad

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Saket
      View Profile

    • Advocate Subodh Kumar

      Experience : 15 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      View Profile

    • Advocate Kuldip Babbar

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Saket
      View Profile

    • Advocate Pranav Verma

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Saket
      View Profile

    • Advocate B K Dwivedi

      Experience : 7 Years
      City : Jabalpur , Madhya Pradesh
      Area of Expertise
      Civil Law
      Criminal Law
      Arbitration & Conciliation
      Cheque Bounce
      Court of Practice
      MadhyaPradesh High Court
      District Court Jabalpur
      View Profile