Bar Council ID
D/3206/2018
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- Lawyer Profile
Advocate Jappanpreet Hora
Experience: 1 Years
Delhi, Delhi
Advocate Jappanpreet Hora
land acquisition
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
- Landlord And Tenancy Law
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