Bar Council ID
D/2739/2006
- Lawyer Search
- Lawyer Profile
Advocate Gaurav Dua
Experience: 12 Years
New Delhi, Delhi
Advocate Gaurav Dua
Default or Fraud, General Legal and Property Law
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
- National Green Tribunal
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Criminal Law
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