Bar Council ID
D/2541/2009
- Lawyer Search
- Lawyer Profile
Advocate Pran Krishna Jana
Experience: 9 Years
New Delhi, Delhi
Advocate Pran Krishna Jana
Arbitration , Intellectual Property Rights
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
Area Of Expertise
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Intellectual Property Rights
- Pharma & Health Care
Forum discussions by Advocate Pran Krishna (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
