
Bar Council ID
D/266-A/2014
- Lawyer Search
- Lawyer Profile
Advocate Dilip Kumar
Experience: 4 Years
New Delhi, Delhi
Advocate Dilip Kumar
specialist in Mact Act.
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Cheque Bounce
- Civil Law
- Consumer Protection
- Criminal Law
- Motor Vehicle Acts & Rules
- Recovery & Debt
Langauges
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