Bar Council ID
UP/5976/2012
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- Lawyer Profile
Advocate kashif khan
Experience: 6 Years
New Delhi, Delhi
Advocate kashif khan
civil and criminal matter
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Saket
Area Of Expertise
- Cheque Bounce
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
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