Bar Council ID
D/1518/2008
- Lawyer Search
- Lawyer Profile
Advocate Col.V. S. Mehta
Experience: 10 Years
New Delhi, Delhi
Advocate Col.V. S. Mehta
Service , Diciplinary Proceding
City Of Residence
New Delhi
Court Of Practice
- Armed Forced Tribunal (AFT) Delhi
- Delhi High Court
- District Court Saket
- Family Court, Delhi
Area Of Expertise
- Civil Law
- Customs & Central Excise
- Securities Law
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