Tribunals and Commissions05 Aug 2026
Ashok Kumar Tewari Vs Income Tax Officer, Ward 50(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6174
Income Tax Act, 1961-Section 147, 144, 143(2), 143(1)
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Tribunals and Commissions05 Aug 2026
Managingbodyof Shri Vs ITO, Ward, Exemption Rohtak, Haryana
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6253
Income Tax Act, 1961-Section 143(1), 11, 11(2)
Tribunals and Commissions05 Aug 2026
Sunita Grover Vs Haryana
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6250
Tribunals and Commissions05 Aug 2026
Imtiyaz Ahmad Vs Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6196
Tribunals and Commissions05 Aug 2026
Shabnam Hussain Khan Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6197
Rights of Persons with Disabilities Act, 2016-Chapter II, Section 5
Tribunals and Commissions05 Aug 2026
Touseef Ahmad Hajam Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6198
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Compassionate Appointment Rules, 1994 (SRO 43 of 1994)Ranbir Penal Code-Sections 147, 148, 452, 354, 427, 506
Tribunals and Commissions05 Aug 2026
Ghulam Qadir Dar Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6199
Arms Act-Section 7/25
Tribunals and Commissions05 Aug 2026
Indra Bhushan Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 08 CAT CK 6200
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions05 Aug 2026
Chandra Ballabh Maithani Vs Union Of India
Central Administrative Tribunal · (2026) 08 CAT CK 6201
CCS (CCA) Rules, 1965-Rule 15(4)FRSR-Rule 54(a)Evidence Act
Tribunals and Commissions05 Aug 2026
Bhaskar Dutta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6202
Administrative Tribunals Act, 1985-Section 19, 5(6)
Tribunals and Commissions05 Aug 2026
Shailendra Mishra Vs Uol & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6203
Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14IPC-Section 417, 418, 419 and 420Right to Information Act, 2005
Tribunals and Commissions05 Aug 2026
Sri Abani Mohan Biswas Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6204
Administrative Tribunals Act, 1985-Section 5(6), 19CAT (Procedure) Rules, 1987-Rule 16(1)GDS (Conduct & Engagement) Rules, 2011-Rule 5 Sub Rule 3.2, 27
Tribunals and Commissions05 Aug 2026
Satya Devi Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6205
Administrative Tribunals Act, 1985-Section 19J&K Rural Development (Subordinate) Service Recruitment Rules, 2007
Tribunals and Commissions05 Aug 2026
Pradip Hari @ Harijan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6206
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19CAT (Procedure) Rules, 1987-Rule 16(1)
Tribunals and Commissions05 Aug 2026
Subhasis Basu Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6207
Administrative Tribunals Act, 1985-Section 5(6), 19CCS (CCA) Rules, 1965-Rule 14Postal Manual Vol. VI Part – III-Rule 58(4), 10(1), 10(4)
High Courts05 Aug 2026
Pankaj Khajuria & Anr. Vs UT Of J&K & Anr.
Jammu And Kashmir High Court · 2025 INSC 471
Code of Criminal Procedure, 1973-Section 482, 154J&K Prevention of Corruption Act, 2006-Section 5(1)(e), 5(2), 17Constitution of India-Article 21
High Courts05 Aug 2026Allowed
Romesh Chander Anand Vs UT Of J&K & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5878
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 451, 504, 506RPC-Sections 447, 427
High Courts05 Aug 2026
Prem Singh Vs Dr. Virinder Kumar Dubey & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5879
Constitution of India-Article 227
High Courts05 Aug 2026
Suhail Ahmad Bhat @ Sahil Peer Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5880
Jammu and Kashmir Public Safety Act, 1978ULAP Act-Sections 18, 19 and 39Telangana Offenders Act 1986-Section 3
High Courts05 Aug 2026
Abdul Wahid Vs Shaleen Kabra & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5881