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Tribunals and Commissions05 Aug 2026Disposed Of

Ajay Rastogi Vs Jeevan Ashray Welfare Society & Anr.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 08 RERA CK 6772

Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 18(1), 12, 79, 89, 2(zk), 2(zg), 2(zn), 3Societies Registration Act, 1860-Section 20National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15
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Tribunals and Commissions05 Aug 2026

Sanjeev Kumar Vs ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6744

Income Tax Act, 1961-Section 250, 148, 68, 148A(b), 133(6)
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Tribunals and Commissions05 Aug 2026Allowed

Sunil Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6629

Income-tax Act, 1961-Section 147, 144, 57(iv), 145A(b), 145A, 145B, 143(1)(a), 143(1), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56, 56(2)(viii), 10(37), 45(5), 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
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Tribunals and Commissions05 Aug 2026Allowed

Navin Beri Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6408

Income-tax Act, 1961-Sections 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(1), 151(2), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Representation of Peoples Act, 1951-Section 29A
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Tribunals and Commissions05 Aug 2026

Veena Batra Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6373

Income-tax Act, 1961-Section 147, 144, 148Taxation and Other Laws [Relaxation and Amendment of Certain Provisions] Act, 2020
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