Tribunals and Commissions05 Aug 2026Allowed
Bombay Highway Carriers Private Limited Vs ITO Ward 5 (1) Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6321
Income-tax Act, 1961-Section 143(3), 80IA(4), 80A(5)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 989 of 61,517
Tribunals and Commissions05 Aug 2026Allowed
Joginder Lal Ahuja Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6320
Income-tax Act, 1961-Section 147, 50C, 50C(2)
Tribunals and Commissions05 Aug 2026Partly Allowed
Ranju Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6319
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions05 Aug 2026Allowed
Sneh Kapur Vs ITO Ward 29(8)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6362
Income-tax Act, 1961-Section 144, 147, 148
Tribunals and Commissions05 Aug 2026Dismissed
Income Tax Officer Vs Shailender Singh Rana
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6361
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions05 Aug 2026Allowed
Abhey Singh Vs Income Tax Officer Ward 1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6309
Income-tax Act, 1961-Section 147, 144, 56
Tribunals and Commissions05 Aug 2026Allowed
Ishwar Chand Agro Private Limited Vs DCIT Cir (2)(1)(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6285
Income Tax Act, 1961-Section 250, 270A, 92D, 143(1), 148, 115JB, 115JC, 271AAB
Tribunals and Commissions05 Aug 2026
Gaurav Agarwal Vs DCIT, Central Circle- 19
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6261
Income Tax Act, 1961-Section 143(3), 132, 56, 132(4), 131(a), 566Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions05 Aug 2026
SBG Designs Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6229
Income Tax Act, 1961-Section 250, 147, 144B, 143(1), 148A(d), 148, 139(1), 41(1), 270A(9)(a), 274
Tribunals and Commissions05 Aug 2026
India Infrastructure Finance Company Limited Vs Assessment Unit Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6230
Income Tax Act, 1961-Section 250, 147, 144B, 115JB, 143(3), 148A, 14A, 148A(d), 148, 143(2), 142(1)Income Tax Rules, 1962-Rule 8D
Tribunals and Commissions05 Aug 2026
Lawuncle Chambers Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6239
Income-tax Act, 1961-Section 80G, 80G(5)
Tribunals and Commissions05 Aug 2026
Vandana Verma Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6256
Income Tax Act, 1961-Section 271(1)(c), 139(1), 148, 143(3), 147, 144B
High Courts05 Aug 2026
Harman Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6092
Constitution of India-Article 226, 227, 14 and 16
Tribunals and Commissions05 Aug 2026
C L. Educate Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6171
Income-tax Act, 1961-Section 143(3), 56(2)(viib), 142(1), 36(2), 36(1)(vii), 36(i)(vii), 31(i)(vii), 14A, 41, 41(1), 28, 28(iv), 2(28A), 40(a)(ia), 201(1), 133(6)Income Tax Rules-Rule 11UA(2), 8DFinance (No. 2) Act, 2004
Tribunals and Commissions05 Aug 2026
Pawai Trust Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6127
Income Tax Act, 1961-Section 250, 143(1), 11, 234C, 167B(1), 167(1), 1678, 167 A, 164(1)(iv)Finance Act-First Schedule, Part-I, Paragraph (A), Clause (iii), (iv)Finance Act, 1981
Tribunals and Commissions05 Aug 2026
ACIT, Circle 4(2) Vs M/S Bajaj Resources Pvt Ltd
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6068
Income Tax Act, 1961-Section 250, 14(3), 10(34), 14A, 143(3)Income Tax Rules, 1962-Rule 8D
Tribunals and Commissions05 Aug 2026
Dinesh Kumar Vs Deputy Commissioner
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6067
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions05 Aug 2026
Saurabh Jain Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6066
Income Tax Act, 1961-Section 147, 69A, 115BBE, 68, 69, 132(4)
Tribunals and Commissions05 Aug 2026
Kishan Chand Gupta HUF Vs ITO Ward 1(4)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6065
Income-tax Act, 1961-Section 144B, 69, 132, 292C
Tribunals and Commissions05 Aug 2026
Ashok Kumar Tewari Vs Income Tax Officer, Ward 50(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6174
Income Tax Act, 1961-Section 147, 144, 143(2), 143(1)