High Courts06 Aug 2026Allowed
Mir Amir Ali & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5857
Cr.P.C-Section 482BNSS, 2023-Section 528Essential Commodities Act, 1955-Section 7
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 983 of 61,576
High Courts06 Aug 2026Disposed Of
Md. Lateefullah Shareef Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5858
Constitution of India-Article 226CPC-Section 151
High Courts06 Aug 2026Disposed Of
Sri Tanishq Garments Vs The Assistant Commissioner Of Central Tax & Ors.
Telangana High Court · (2026) 08 TEL CK 5859
CGST Act, 2017-Section 16(5), 148Constitution of India-Article 226, 14CPC-Section 151
High Courts06 Aug 2026Disposed Of
Smt. Kandadai Sita Lakshmi & Ors. Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5860
Constitution of India-Article 226, 14, 21, 300ACPC-Section 151
High Courts06 Aug 2026Disposed Of
Manga Buchaiah Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5861
Constitution of India-Article 226CPC-Section 151
High Courts06 Aug 2026Disposed Of
M. Navaneekanth & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5862
Constitution of India-Article 226CPC-Section 151
High Courts06 Aug 2026Disposed Of
M/s. Lalitha Rajeswari Penmetsa Vs Deputy State Tax Officer & Anr.
Telangana High Court · (2026) 08 TEL CK 5863
Constitution of India-Article 226, 19(1)(g)GST ActCPC-Section 151
High Courts06 Aug 2026Disposed Of
Nalavala Ram Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5864
Constitution of India-Article 226Registration Act, 1908-Sections 19, 20, 21, 22-A, 34, 35, 71, Rule 58 of the Telangana RulesIndian Stamp Act, 1899
High Courts06 Aug 2026Disposed Of
Active Spa and Salon Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5865
Constitution of India-Article 226, 14, 19 (1) (g)CPC-Section 151
High Courts06 Aug 2026Disposed Of
Rangu Shravan Goud Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5866
Constitution of India-Article 226
High Courts06 Aug 2026Disposed Of
L. Muralidhar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5867
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts06 Aug 2026Disposed Of
Vasireddy Srinivas Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5868
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts06 Aug 2026Disposed Of
J Venkata Lakshmana Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5869
Constitution of India-Article 226, 14, 21, 300-A
High Courts06 Aug 2026Disposed Of
D Pulichintala Bharathi Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5870
Constitution of India-Article 226, 14, 16, 21
High Courts06 Aug 2026Disposed Of
Md. Akheel Hussain Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5871
Constitution of India-Articles 226, 14, 16, 21 and 300-ACPC-Section 151
High Courts06 Aug 2026Disposed Of
Ajay Kumar Agarwal Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5872
Greater Hyderabad Municipal Corporation Act, 1955-Section 455A, 455AAConstitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts06 Aug 2026Disposed Of
Karri Appa Rao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5873
Constitution of India-Article 226, 14, 19(1)(g), 300-ACPC-Section 151
High Courts06 Aug 2026Disposed Of
Y. Linga Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5874
Constitution of India-Article 226, 14, 16 and 21CPC-Section 151
High Courts06 Aug 2026Disposed Of
K.N.V.L.Bhavani Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5875
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts06 Aug 2026Allowed
Mittapalli Sesha Girirao & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5163
Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528