High Courts06 Aug 2026
Jaswant Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6090
Constitution of India-Article 226, 227
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 981 of 61,576
High Courts06 Aug 2026
Amit Kumar Malhan Vs Haryana Staff Selection Commission & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 6091
Tribunals and Commissions06 Aug 2026
Mohammad Amin Bhat & Ors. Vs Sher-i-Kashmir Institute of Medical Sciences & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6193
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956Sher-i-Kashmir Institute of Medical Sciences Subordinate Service Recruitment Rules, 1998Recruitment Rules of Non-gazetted posts of SKIMS Medical College-Hospital, Bemina
Tribunals and Commissions06 Aug 2026
Govind Hariba Mali Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6194
Indian Penal Code-Sections 384, 504 read with 34, 166
Tribunals and Commissions06 Aug 2026
Ishaq Ahmad Bhat & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6195
Constitution of India-Articles 14, 16
Tribunals and Commissions06 Aug 2026
Mahesh Tannaya Kotiyan & Anr. Vs Punjab National Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6136
SARFAESI Act-Section 18, 13 (2), 17
Tribunals and Commissions06 Aug 2026
Alica Kraft Papers Pvt. Ltd. & Ors. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6137
Tribunals and Commissions06 Aug 2026
Andhra Pradesh State Financial Corporation & Anr. Vs Masina Veera Prasad & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6138
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(2), 13(3-A), 14, 17State Financial Corporation Act, 1951-Section 29
Tribunals and Commissions06 Aug 2026
B.U. Industries & Anr. Vs Central Bank of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6139
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 17
High Courts06 Aug 2026
M/S Teesta Rangit Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Sikkim High Court · 2026 INSC 595
CGST Act, 2017-Section 2(31), 2(52), 7, 9, 9(1), 15, 74(1), Schedule III, Entry 6 of Schedule IIIConstitution of India-Article 246A, 366(12), 366(12A), 14, 19(1)(g), 21, 265Transfer of Property Act-Section 3
High Courts06 Aug 2026Dismissed
M/s Trio Venture Private Limited & Anr. Vs Union Of India & Ors.
Sikkim High Court · 2026 INSC 595
CGST Act, 2017-Section 2(31), 2(52), 7, 9, 9(1), 15, 74(1), Entry 6 of Schedule IIICGST Rules, 2017-Rule 31, 31A, 31B, 31CCentral Goods and Services Tax (Amendment) Act, 2023
Tribunals and Commissions06 Aug 2026
Andhra Pradesh State Financial Corporation & Anr. Vs Masina Veera Prasad & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 5230
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(2), 13(3-A), 14, 17State Financial Corporation Act, 1951-Section 29
High Courts06 Aug 2026Disposed Of
Gowrishetty Krishna Murthy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5828
Greater Hyderabad Municipal Corporation Act 1955-Sections 455-A and 455-AA
High Courts06 Aug 2026Disposed Of
Suggula Vasundhara & Anr. Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5829
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 336(3), 340
High Courts06 Aug 2026Disposed Of
Medisetty Suresh Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5830
B.N.S.S.-Section 528
High Courts06 Aug 2026Disposed Of
Shyamala Rao Chinthada Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5831
BNSS-Section 528
High Courts06 Aug 2026Disposed Of
Achanta Venkata Seetharamaiah Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5832
B.N.S.S.-Section 528
High Courts06 Aug 2026Disposed Of
Malavath Raju & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5833
Telangana Forest Act, 1967-Sections 20(1)(C)(ii)(vii) and (x), 44, 58, 20(1) d(ii)Wild Life Protection Act, 1972-Sections 9, 2(15), 17-A, 51(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)
High Courts06 Aug 2026Disposed Of
Bachu Shravanthi Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5834
BNSS-Section 528
High Courts06 Aug 2026Disposed Of
Abhi Subramanyam Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5835
Bharatiya Nyaya Sanhita, 2023-Section 318(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 528