High Courts06 Aug 2026Dismissed
Shri. Prakash Vasudev Patkar Vs Bharat Dashrath Pednekar & Ors.
Bombay High Court · (2026) 08 BOM CK 2420
Code of Civil Procedure-Order VII Rule 3, Section 100, 41 Rule 33, XLI Rule 33, 35-A
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 979 of 61,517
High Courts06 Aug 2026Disposed Of
GKC Projects Limited Vs Kolhapur Municipal Corporation
Bombay High Court · (2026) 08 BOM CK 2419
Arbitration and Conciliation Act, 1996-Section 11, 13, 14, 12(5), 12(1), 12(3), 34, 12, 13(2), 34(2)(iii), 34(2)(v), 14(1)(a), 14(2), 32(2)(v), 18, 15, 11(8), Fifth Schedule, Seventh ScheduleIndian Contract Act, 1872
High Courts06 Aug 2026Dismissed
Shri. Prakash Vasudev Patkar Vs Bharat Dashrath Pednekar & Ors.
Bombay High Court · (2026) 08 BOM CK 2418
Code of Civil Procedure-Order VII Rule 3, Section 100, 41 Rule 33, XLI Rule 33, 35-A
High Courts06 Aug 2026Allowed
The Bihar State Warehousing Corporation & Anr. Vs M/s Pushpheera Infrastructure Pvt. Ltd. & Ors.
Patna High Court · (2026) 08 PAT CK 2369
Arbitration and Conciliation Act, 1996-Section 34, 34(3), 34(2), 33, 34(1), 36, 2(e), 9, 19Code of Civil Procedure, 1908-Section 149, 151Limitation Act, 1963-Section 5, 14
High Courts06 Aug 2026Disposed of
Binod Mehta & Ors. Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2370
Indian Penal Code-Sections 323/34, 341/34, 341, 323, 324, 448, 379, 307, 504/34, 148, 307/34
High Courts06 Aug 2026Dismissed
Sugandhi Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2371
Constitution of India-Article 226, Part III, 12, 311Societies Registration Act
High Courts06 Aug 2026Allowed
Dinesh Panjiyar Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2372
Indian Penal Code-Sections 304B, 304(B) & 120(B), 304B/120B
High Courts06 Aug 2026Allowed
Karam Jeet Vs The East Central Railway & Ors.
Patna High Court · (2026) 08 PAT CK 2373
Railway Protection Force Act, 1957-Section 18, 9Police (Incitement to Disaffection) Act, 1922-Section 3Railway Protection Force Rules, 1987-Rule 146, 147(i), (ii), (xv), (xxi) and (xxii), 152.2, Schedule III
High Courts06 Aug 2026Allowed
Vikash Yadav @ Bikash Yadav @ Darcha Yadav @ Dharba Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2374
Indian Penal Code-Sections 452, 354, 376, 511, 452/34Cr.P.C.-Section 164
High Courts06 Aug 2026Allowed
Mahendra Paswan Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2375
Code of Criminal Procedure-Section 374(2), 313Indian Penal Code-Sections 324, 307/34Arms Act-27
High Courts06 Aug 2026Disposed of
Kailash Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2376
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32 (vii)
High Courts06 Aug 2026Dismissed
Ashish Anand Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2377
Bihar Contractor Registration Rules, 2013Constitution of India-Article 226
High Courts06 Aug 2026Disposed of
Uday Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2378
High Courts06 Aug 2026Allowed
Sujita Kumari @ Sujita Devi Vs The State of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2379
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483(3)Indian Penal Code-Sections 498-A, 307, 313, 376, 511, 504 and 506Dowry Prohibition Act, 1961-Sections 3 and 4
High Courts06 Aug 2026Dismissed
Ranjana Singh Vs Indian Oil Corporation Limited & Ors.
Patna High Court · (2026) 08 PAT CK 2380
Constitution of India-Article 226, 12
High Courts06 Aug 2026Disposed of
Vijay Prasad Vs United Commercial Bank Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2381
SARFAESI Act, 2002Security Interest (Enforcement) Rules, 2002-Rule 9(4), 9(3), 9(5)Constitution of India-Article 226
High Courts06 Aug 2026Disposed of
Kumari Rinki Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2382
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5, Clause-9 (viii)Limitation Act-Section 5
High Courts06 Aug 2026Allowed
Shashi Bhushan Verma Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2383
Indian Penal Code-Sections 166, 167, 21Societies Registration Act
High Courts06 Aug 2026Disposed of
Rajesh Kumar & Ors. Vs The Bihar State Power Holding Company Limited & Ors.
Patna High Court · (2026) 08 PAT CK 2384
Indian Electricity Supply Act, 2003-Section 43Bihar Electricity Supply Code, 2007-Clause 4.13(B)
High Courts06 Aug 2026Allowed
Ajay Kumar Singh @ Ajay Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2385
Indian Penal Code-sections 406, 420, 323, 387 and 120 (B)