High Courts06 Aug 2026Disposed Of
Rajendra Prasad Shaw Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2949
Kolkata Municipal Corporation Act, 1980-Section 400(1)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 978 of 61,517
High Courts06 Aug 2026Disposed Of
Sabuddin & Ors. Vs Ranjan Das & Anr.
Calcutta High Court · (2026) 08 CAL CK 2950
High Courts06 Aug 2026Disposed Of
Rizaul Molla Vs Sabina Bibi & Ors.
Calcutta High Court · (2026) 08 CAL CK 2951
High Courts06 Aug 2026Dismissed
Indusind General Ins. Co. Ltd. Vs Smt. Champa Bagdi & Ors.
Calcutta High Court · (2026) 08 CAL CK 2952
Employees’ Compensation Act 1923
High Courts06 Aug 2026Disposed Of
Swapan Jana & Anr. Vs M/s Go-Digit General Insurance Company Ltd. & Anr.
Calcutta High Court · (2026) 08 CAL CK 2953
Motor Vehicles Act-Section 166
High Courts06 Aug 2026Allowed
Ajimuddin Mondal & Ors. Vs Rijia Bibi & Ors.
Calcutta High Court · (2026) 08 CAL CK 2954
Code of Civil Procedure-Order IX Rule 9, II Rule 2
High Courts06 Aug 2026Allowed
Aanam Tarafdar & Anr. Vs Sowkat Ali Mondal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2955
Code of Civil Procedure-Order XXXIX Rule 4Order XXXIX Rules 1 and 2
High Courts06 Aug 2026Allowed
Sri Arpan Narayan Pandit Vs. Ashit Narayan Pandit & Ors.
Calcutta High Court · (2026) 08 CAL CK 2956
Code of Civil Procedure-Order X, XV Rule 1, XII Rule 6, XV, XLI Rule 24
High Courts06 Aug 2026Allowed
Ashish Kumar Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 08 UK CK 2620
Code of Criminal Procedure, 1973-Section 482, 164, 161Indian Penal Code-Section 363, 366A, 376(2)(n)Protection of Children from Sexual Offences Act, 2012-Section 5(l)/6
High Courts06 Aug 2026Dismissed
Robin Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 2621
BNS, 2023-Sections 103 (1), 238, 3(5) and 311
High Courts06 Aug 2026Disposed Of
M/s Ram Krishna Jayara Vs Shri Sanjay Kumar Pathak & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2622
Contempt of Courts Act 1971
High Courts06 Aug 2026Disposed Of
Ramesh Chandra Pant Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2623
High Courts06 Aug 2026Disposed Of
Sandeep Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2624
Code of Criminal Procedure, 1973-Section 482I.P.C.-Section 302
High Courts06 Aug 2026Disposed Of
Bishan Singh Dhapola Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2625
High Courts06 Aug 2026Disposed Of
Lalita Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2626
High Courts06 Aug 2026Dismissed
Sudhir Kant Uniyal & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 08 UK CK 2627
High Courts06 Aug 2026Dismissed
A, Through His Natural Guardian Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 08 UK CK 2628
B.N.S.-Sections 103(1), 109Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 12(1)Code of Criminal Procedure
High Courts06 Aug 2026Allowed
Dilip @ Dagdu Sayappa Gaikwad & Ors. Vs The State of Maharashtra
Bombay High Court · (2026) 08 BOM CK 2423
Prevention of Corruption Act, 1988-Section 13(1)(e), 13(2)Indian Penal Code-Section 109
High Courts06 Aug 2026Dismissed
Vilas Maruti Pawar Vs Bandu Tukaram Pawar & Ors.
Bombay High Court · (2026) 08 BOM CK 2422
Code of Criminal Procedure-Sections 397, 401, 386(b)(3)Indian Penal Code-Sections 325, 323, 504, 506 read with Section 34, 447, 307
High Courts06 Aug 2026Dismissed
Prashant Mahadeo Jadhav Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 08 BOM CK 2421
Code of Criminal Procedure, 1973-Section 451, 397(3), 397, 397(2), 401Indian Penal Code-Sections 341, 419, 406, 504 and 506Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438(2), 438(3), 442